Rajeev Sharma vs Presiding Officer Industrial ...
2014 Latest Caselaw 9520 ALL

Citation : 2014 Latest Caselaw 9520 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Rajeev Sharma vs Presiding Officer Industrial ... on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53495 of 2014
 
Petitioner :- Rajeev Sharma
 
Respondent :- Presiding Officer Industrial Tribunal And Anr.
 
Counsel for Petitioner :- Vivek Kumar Singh,Gaurav Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner submits that in compliance of the order dated 18.10.2014 passed by this Court, steps were taken within time.

Office is directed to submit fresh report regarding service on respondent no.2, within three weeks time.

List immediately thereafter.

Order Date :- 3.12.2014

VKG

Download the LatestLaws.com Mobile App