Abir Ali vs State Of U.P.
2014 Latest Caselaw 9518 ALL

Citation : 2014 Latest Caselaw 9518 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Abir Ali vs State Of U.P. on 3 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27445 of 2014
 

 
Applicant :- Abir Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Sahai
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Sant Prakash Raj, Advocate holding brief of Sri Brijesh Sahai, learned counsel for the applicant prays for adjournment.

List after three weeks.

Order Date :- 3.12.2014

Ajay

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