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Ansal Housing & Construction Ltd. vs State Of U.P. And Others
2014 Latest Caselaw 9516 ALL

Citation : 2014 Latest Caselaw 9516 ALL
Judgement Date : 3 December, 2014

Allahabad High Court
Ansal Housing & Construction Ltd. vs State Of U.P. And Others on 3 December, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 4338 of 2009
 

 
Petitioner :- Ansal Housing & Construction Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Amit Manohar,Ajit Kumar,H.R. Misra
 
Counsel for Respondent :- C.S.C.,A.N.Singh,Virendra Prakash
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri Amit Krishna, Advocate filed Vakalatnama on behalf of the petitioner today and requested that the matter may be passed over today. Vakalatnama be placed on record. List in the next cause list showing the name of Sri Amit Krishna as counsel for the petitioner.

Order Date :- 3.12.2014

OP

 

 

 
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