Hari Shanker Gupta vs Meerut Cantt. Board Thru' His ...
2014 Latest Caselaw 9512 ALL

Citation : 2014 Latest Caselaw 9512 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Hari Shanker Gupta vs Meerut Cantt. Board Thru' His ... on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 51609 of 2006
 

 
Petitioner :- Hari Shanker Gupta
 
Respondent :- Meerut Cantt. Board Thru' His Executive Officer And Others
 
Counsel for Petitioner :- V.K. Goel,Vivek Kumar Singh
 
Counsel for Respondent :- Prashant Mathur,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the illness-slip of Sri Vivek Kumar Singh, Advocate.

Order Date :- 3.12.2014

Download the LatestLaws.com Mobile App