Ram Asrey vs Asstt. Commissioner (Food) & 2 ...
2014 Latest Caselaw 9511 ALL

Citation : 2014 Latest Caselaw 9511 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Ram Asrey vs Asstt. Commissioner (Food) & 2 ... on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 58106 of 2014
 
Petitioner :- Ram Asrey
 
Respondent :- Asstt. Commissioner (Food) & 2 Others
 
Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.12.2014

VKG

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