Anubhav Tiwari vs State Of U.P.
2014 Latest Caselaw 9509 ALL

Citation : 2014 Latest Caselaw 9509 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Anubhav Tiwari vs State Of U.P. on 3 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42202 of 2014
 

 
Applicant :- Anubhav Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jay Singh Yadav,Anju Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant in the statement of prosecutrix recorded Section 164 Cr.P.C., list after four weeks.

Order Date :- 3.12.2014

Ajay

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