Anil Kumar vs State Of U.P. And Another
2014 Latest Caselaw 9504 ALL

Citation : 2014 Latest Caselaw 9504 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Anil Kumar vs State Of U.P. And Another on 3 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 26779 of 2014
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shyam Babu Vaish
 
Counsel for Opposite Party :- Govt. Advocate,Sandeep Kumar Rai,Satyam Narayain
 

 
Hon'ble Ramesh Sinha,J.

Case is passed over on the illness slip of Sri Shyam Babu Vaish, learned counsel for the applicant-complainant.

Learned AGA is present.

List after three weeks.

Order Date :- 3.12.2014

Ajay

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