Om Prakash Garg vs State Of U.P. And Others
2014 Latest Caselaw 9502 ALL

Citation : 2014 Latest Caselaw 9502 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Om Prakash Garg vs State Of U.P. And Others on 3 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 649 of 2011
 

 
Petitioner :- Om Prakash Garg
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R. S. Mishra,Dilip Kumar Kesharwani,Harish Chandra Singh
 
Counsel for Respondent :- C. S. C.,Nisheeth Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Harish Chandra Singh, learned counsel appearing for the petitioner.

List in the next cause list.

Order Date :- 3.12.2014

SKM

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