Citation : 2014 Latest Caselaw 9501 ALL
Judgement Date : 3 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 51301 of 2014 Petitioner :- M/S Fine Ceramic Tiles Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ranjeet Kumar Mishra Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the respondents has filed counter affidavit, is taken on record.
Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.
List immediately thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 3.12.2014
VKG
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