Deep Chand Sahu vs State Of U.P. And Others
2014 Latest Caselaw 9495 ALL

Citation : 2014 Latest Caselaw 9495 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Deep Chand Sahu vs State Of U.P. And Others on 3 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 41360 of 2011
 

 
Petitioner :- Deep Chand Sahu
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.P.Sharma
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Kamal Singh Yadav,R.S.Yadav,Uttar Kumar Goswami
 

 
Hon'ble Abhinava Upadhya,J.

A counter affidavit to the main petition and the supplementary counter affidavit have been filed.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit to both the affidavits.

List thereafter.

Order Date :- 3.12.2014

SKM

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