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Bharat Heavy Electrical Ltd. ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9485 ALL

Citation : 2014 Latest Caselaw 9485 ALL
Judgement Date : 3 December, 2014

Allahabad High Court
Bharat Heavy Electrical Ltd. ... vs Presiding Officer Labour Court ... on 3 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57679 of 2014
 
Petitioner :- Bharat Heavy Electrical Ltd. Jhansi
 
Respondent :- Presiding Officer Labour Court And Anr.
 
Counsel for Petitioner :- Abhishek Mishra,K.N. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 396859 of 2014)

The correction application is allowed.

Necessary correction may be carried out by the counsel for the petitioner, during the course of day. In the order dated 20.11.2014 the District "Agra" be read as "Jhansi".

This order shall be treated as part of the order dated 20.11.2014. A certified copy of this order shall be issued alongwith copy of order dated 20.11.2014.

Order Date :- 3.12.2014

VKG

 

 

 
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