Siya Ram And Others vs State Of U.P. And Others
2014 Latest Caselaw 9463 ALL

Citation : 2014 Latest Caselaw 9463 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Siya Ram And Others vs State Of U.P. And Others on 2 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 28770 of 2012
 

 
Petitioner :- Siya Ram And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shri Ram Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Office report dated 1.12.1994 indicates that opposite party no. 6 has expired, whereas address of opposite parties 7 to 15, as given by the petitioner, is not complete.

Let necessary action be taken by the petitioner within two weeks.

List thereafter.

Order Date :- 2.12.2014

M.A.A.

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