Om Prakash Rai vs State Of U.P. And Another
2014 Latest Caselaw 9461 ALL

Citation : 2014 Latest Caselaw 9461 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Om Prakash Rai vs State Of U.P. And Another on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 56 of 2014
 

 
Applicant :- Om Prakash Rai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

None appeared for appellant even after list was revised.

List on 6.2.22015 for hearing on leave to appeal.

Order Date :- 2.12.2014

Download the LatestLaws.com Mobile App