K. Balakrishna vs Union Of India Thru Its Sec ...
2014 Latest Caselaw 9457 ALL

Citation : 2014 Latest Caselaw 9457 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

K. Balakrishna vs Union Of India Thru Its Sec ... on 2 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 65942 of 2010
 

 
Petitioner :- K. Balakrishna
 
Respondent :- Union Of India Thru Its Sec Ministry Of Home And Others
 
Counsel for Petitioner :- Ashwani K. Misra
 
Counsel for Respondent :- A. S. G. I.,S.Saran
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Vrindavan Mishra as counsel for the petitioner.

Order Date :- 2.12.2014

SKM

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