Satish Nagar vs State Of U.P.
2014 Latest Caselaw 9455 ALL

Citation : 2014 Latest Caselaw 9455 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Satish Nagar vs State Of U.P. on 2 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37492 of 2014
 

 
Applicant :- Satish Nagar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate,A.C.Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Sri S.K. Singh, learned counsel for the applicant has sent illness slip.

Sri A.C. Srivastava, learned counsel for the complainant and learned AGA are present.

List after four weeks.

Order Date :- 2.12.2014

Ajay

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