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Mohd. Ibrahim vs State Of U.P.
2014 Latest Caselaw 9448 ALL

Citation : 2014 Latest Caselaw 9448 ALL
Judgement Date : 2 December, 2014

Allahabad High Court
Mohd. Ibrahim vs State Of U.P. on 2 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3142 of 2010
 

 
Appellant :- Mohd. Ibrahim
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Pandey,Noor Mohammad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for appellant, list on 8.1.2015 for hearing on bail application.

Order Date :- 2.12.2014

RU

 

 

 
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