Ram Lal Srivastava vs State Of U.P. & Another
2014 Latest Caselaw 9435 ALL

Citation : 2014 Latest Caselaw 9435 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Ram Lal Srivastava vs State Of U.P. & Another on 2 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12620 of 2012
 

 
Petitioner :- Ram Lal Srivastava
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Madan Mohan Srivastava
 
Counsel for Respondent :- C.S.C.,Tej Bhan Singh
 

 
Hon'ble Rajan Roy,J.

Inspite of the order dated 14.3.2012, no counter affidavit has been filed by the District Basic Education Officer.

List this case on 5.1.2015, on which date if counter affidavit is not filed then respondent no. 2 shall appear before this court on the next date along with relevant records to facilitate the disposal of the case.

Order Date :- 2.12.2014

M.A.A.

Download the LatestLaws.com Mobile App