M/S A.C. Brother Thru. 42 Others vs Union Of India And 4 Others
2014 Latest Caselaw 9431 ALL

Citation : 2014 Latest Caselaw 9431 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

M/S A.C. Brother Thru. 42 Others vs Union Of India And 4 Others on 2 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 54239 of 2014
 
Petitioner :- M/S A.C. Brother Thru. 42 Others
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Ashish Dwivedi
 
Counsel for Respondent :- C.S.C.,P.K. Pandey,Uma Shankar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the request of learned counsel for the petitioners.

Put up this matter on 16.12.2014, as fresh.

Meanwhile, learned counsel for the petitioners may file reply to the application filed by the respondents.

Order Date :- 2.12.2014

VKG

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