State Of U.P. vs Awadhesh Kumar & Others
2014 Latest Caselaw 9417 ALL

Citation : 2014 Latest Caselaw 9417 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

State Of U.P. vs Awadhesh Kumar & Others on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL No. - 1707 of 1998
 

 
Appellant :- State Of U.P.
 
Respondent :- Awadhesh Kumar & Others
 
Counsel for Appellant :- A.K.Mishra
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. appeared. Learned counsel appeared for accused respondent nos. 1 to 4.

Accused respondents have been released on bail by C.J.M. Jalaun at Orai.

Lower court record has been received.

Office is directed to prepare paper book.

List this appeal for hearing in usual course.

Order Date :- 2.12.2014

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