Babli Nagar vs State Of U.P.
2014 Latest Caselaw 9416 ALL

Citation : 2014 Latest Caselaw 9416 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Babli Nagar vs State Of U.P. on 2 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38540 of 2014
 

 
Applicant :- Babli Nagar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Surat Saroj
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ram Surat Saroj, learned counsel for the applicant and Sri Nitin Srivastava, learned AGA for the State.

Learned AGA prays for and is granted two weeks and no more time to file counter affidavit in compliance of the Court's order dated 20.11.2014.

List in the week commencing 22nd December, 2014.

Order Date :- 2.12.2014

Ajay

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