Shanti Devi vs State Of U.P. And Others
2014 Latest Caselaw 9415 ALL

Citation : 2014 Latest Caselaw 9415 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Shanti Devi vs State Of U.P. And Others on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 41 of 2004
 

 
Applicant :- Shanti Devi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Rajendra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Rajendra Tiwari, learned counsel for appellant.

List in the next cause list.

Order Date :- 2.12.2014

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