Sandev Dubey & Others vs Ram Piyari And Others
2014 Latest Caselaw 9414 ALL

Citation : 2014 Latest Caselaw 9414 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Sandev Dubey & Others vs Ram Piyari And Others on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 80 of 1990
 

 
Revisionist :- Sandev Dubey & Others
 
Opposite Party :- Ram Piyari And Others
 
Counsel for Revisionist :- Anurag Pathak
 
Counsel for Opposite Party :- Sarvesh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Anurag Pathak, learned counsel for revisionists.

List in the next cause list.

Order Date :- 2.12.2014

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