Vimal Kumar vs State Of U.P. & 5 Others
2014 Latest Caselaw 9400 ALL

Citation : 2014 Latest Caselaw 9400 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Vimal Kumar vs State Of U.P. & 5 Others on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 43701 of 2014
 
Petitioner :- Vimal Kumar
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Pradeep Upadhyay
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Vijay Kumar Sharma
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.12.2014

VKG

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