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Smt. Shazia Bano And Another vs State Of U.P. Thru Secy. And 7 ...
2014 Latest Caselaw 9399 ALL

Citation : 2014 Latest Caselaw 9399 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Smt. Shazia Bano And Another vs State Of U.P. Thru Secy. And 7 ... on 1 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 56946 of 2014
 

 
Petitioner :- Smt. Shazia Bano And Another
 
Respondent :- State Of U.P. Thru Secy. And 7 Others
 
Counsel for Petitioner :- V.C. Srivastava,S.C. Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Learned counsel Shri Tarak Nath Singh appeared for respondent nos. 4, 5 and 6. None appeared for respondent nos. 7 and 8 in spite of sufficient service of notice. 

Learned counsel for respondent nos. 4, 5 and 6 prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List on 23.1.2015 for hearing.

Order Date :- 1.12.2014

RU

 

 

 
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