Smt. Usha Devi vs State Of U.P.
2014 Latest Caselaw 9397 ALL

Citation : 2014 Latest Caselaw 9397 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Smt. Usha Devi vs State Of U.P. on 1 December, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41591 of 2014
 

 
Applicant :- Smt. Usha Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bijai Prakash Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Santosh Kumar Mishra, Adv. on behalf of complainant is taken on record.

List on 15.12.2014.

In the meantime, counter affidavit, if any, may be filed.

Order Date :- 1.12.2014

AHN

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