Satish Sharan vs State Of U.P. & 3 Others
2014 Latest Caselaw 9392 ALL

Citation : 2014 Latest Caselaw 9392 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Satish Sharan vs State Of U.P. & 3 Others on 1 December, 2014

Bench: Dilip Gupta, Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 62324 of 2014
 

 
Petitioner :- Satish Sharan
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ray Sahab Yadav,Surendra Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Shri Narayan Shukla,J.

Learned Standing Counsel appearing for the respondents prays for and is granted a week's further time to seek instructions.

Place this petition as fresh on 8 December 2014.

Order Date :- 1.12.2014

(Dilip Gupta, J.)

(Shri Narayan Shukla, J.)

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