A.K. Kaushik vs Central Governmant Industrial ...
2014 Latest Caselaw 9390 ALL

Citation : 2014 Latest Caselaw 9390 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

A.K. Kaushik vs Central Governmant Industrial ... on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 24910 of 2014
 
Petitioner :- A.K. Kaushik
 
Respondent :- Central Governmant Industrial Tribunal And Anr.
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- P.K. Singhal,Sanjiv Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the request of learned counsel for the petitioner.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2014

VKG

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