Rakesh Kumar And Another vs State Of U.P. And 5 Others
2014 Latest Caselaw 9388 ALL

Citation : 2014 Latest Caselaw 9388 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Rakesh Kumar And Another vs State Of U.P. And 5 Others on 1 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 12607 of 2014
 

 
Petitioner :- Rakesh Kumar And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Lakshman Singh
 
Counsel for Respondent :- Govt. Advocate,S.K. Dwivedi,S.N.Singh,Vikas Ojha
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on illness slip of learned counsel for respondent.

List in the next cause list.

Order Date :- 1.12.2014

Download the LatestLaws.com Mobile App