M/S Sunita Home Appliances Pvt. ... vs Commissioner Workmens' ...
2014 Latest Caselaw 9387 ALL

Citation : 2014 Latest Caselaw 9387 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

M/S Sunita Home Appliances Pvt. ... vs Commissioner Workmens' ... on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 27800 of 2009
 
Petitioner :- M/S Sunita Home Appliances Pvt. Ltd. And Another
 
Respondent :- Commissioner Workmens' Compensation Act 1923 And Another
 
Counsel for Petitioner :- Y.K. Sinha
 
Counsel for Respondent :- C.S.C.,R.S. Dwivedi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Y. K. Sinha, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 1.12.2014

VKG

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