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Smt. Mayawati vs Dist. Panchayat Raj Officer And 5 ...
2014 Latest Caselaw 9386 ALL

Citation : 2014 Latest Caselaw 9386 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Smt. Mayawati vs Dist. Panchayat Raj Officer And 5 ... on 1 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 47480 of 2013
 
Petitioner :- Smt. Mayawati
 
Respondent :- Dist. Panchayat Raj Officer And 5 Others
 
Counsel for Petitioner :- Ajeet Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Dinesh Pathak,Rahul Kumar Tyagi,Sanjay Kumar
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed counter affidavit, is taken on record.  

List in the next cause list.

Order Date :- 1.12.2014

VKG

 

 

 
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