Ram Surat Yadav And Others vs Joint Director Of Education, ...
2014 Latest Caselaw 9384 ALL

Citation : 2014 Latest Caselaw 9384 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Ram Surat Yadav And Others vs Joint Director Of Education, ... on 1 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13662 of 2009
 

 
Petitioner :- Ram Surat Yadav And Others
 
Respondent :- Joint Director Of Education, Azamgarh Region Azamgarh & Ors
 
Counsel for Petitioner :- Indra Raj Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

List this case in the next cause list along with Writ Petition No. 12814 of 2001 and 21397 of 2001.

Order Date :- 1.12.2014

M.A.A.

Download the LatestLaws.com Mobile App