Rajesh Tiwari vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9383 ALL

Citation : 2014 Latest Caselaw 9383 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Rajesh Tiwari vs Presiding Officer Labour Court ... on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56846 of 2014
 
Petitioner :- Rajesh Tiwari
 
Respondent :- Presiding Officer Labour Court And 2 Others
 
Counsel for Petitioner :- L.M. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to place report regarding service on respondent nos. 2 and 3.

List this matter after two weeks.

Order Date :- 1.12.2014

VKG

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