Krishna Pal Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 9382 ALL

Citation : 2014 Latest Caselaw 9382 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Krishna Pal Singh vs State Of U.P. & 2 Others on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56222 of 2014
 
Petitioner :- Krishna Pal Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- I.K. Chaturvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Heard learned counsel for the petitioner, and learned Standing Counsel for respondents.

This Court vide order dated 17.10.2014 had directed the learned Standing Counsel to seek instruction in the matter.

Learned Standing Counsel prays for and is granted a week's further time to file counter affidavit in the matter. The petitioner will have two days thereafter to file rejoinder affidavit.

Put up this matter on 11.12.2014, in the additional cause list.

Order Date :- 1.12.2014

VKG

Download the LatestLaws.com Mobile App