Rukhsana vs State Of U.P. And 3 Others
2014 Latest Caselaw 9380 ALL

Citation : 2014 Latest Caselaw 9380 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Rukhsana vs State Of U.P. And 3 Others on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 52041 of 2014
 
Petitioner :- Rukhsana
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- M. A. Siddiqui
 
Counsel for Respondent :- C.S.C.,Bakhteyar Yusuf,J.H. Khan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri J. H. Khan, learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.12.2014

VKG

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