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Smt. Shushila Devi vs State Of U.P. & 3 Others
2014 Latest Caselaw 9379 ALL

Citation : 2014 Latest Caselaw 9379 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Smt. Shushila Devi vs State Of U.P. & 3 Others on 1 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56970 of 2014
 
Petitioner :- Smt. Shushila Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- C.L. Chaudhary
 
Counsel for Respondent :- C.S.C.,Prem Babu Verma
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for respondents prays for and is granted ten days time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit. 

List immediately thereafter. 

Office is directed to place report regarding service on respondent no. 3.

Order Date :- 1.12.2014

VKG

 

 

 
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