Mohd. Iqbal vs State Of U.P. & 3 Others
2014 Latest Caselaw 9378 ALL

Citation : 2014 Latest Caselaw 9378 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Mohd. Iqbal vs State Of U.P. & 3 Others on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 58042 of 2014
 
Petitioner :- Mohd. Iqbal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Mahipal Singh
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted two weeks and no more time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.12.2014

VKG

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