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Pawan Kumar Maurya vs State Of U.P.Thru' Secry. And ...
2014 Latest Caselaw 9376 ALL

Citation : 2014 Latest Caselaw 9376 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Pawan Kumar Maurya vs State Of U.P.Thru' Secry. And ... on 1 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60357 of 2014
 
Petitioner :- Pawan Kumar Maurya
 
Respondent :- State Of U.P.Thru' Secry. And Another
 
Counsel for Petitioner :- Om Narayan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the next cause list.

Order Date :- 1.12.2014

VKG

 

 

 
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