Smt.Mohani Mehrotra vs Joint Directdor Of Education Ivth ...
2014 Latest Caselaw 9375 ALL

Citation : 2014 Latest Caselaw 9375 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Smt.Mohani Mehrotra vs Joint Directdor Of Education Ivth ... on 1 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 42804 of 2000
 

 
Petitioner :- Smt.Mohani Mehrotra
 
Respondent :- Joint Directdor Of Education Ivth Region & Others
 
Counsel for Petitioner :- R.K.Yadav,Rajesh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Ten days further time is granted to the petitioner to take steps for service of notice upon the newly added parties.

Order Date :- 1.12.2014

M.A.A.

Download the LatestLaws.com Mobile App