Vinod Kumar vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 9371 ALL

Citation : 2014 Latest Caselaw 9371 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Vinod Kumar vs State Of U.P. Thru Secy. And 3 ... on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 49795 of 2013
 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- C.P. Mishra,Rahul Agarwal
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 394657 of 2014)

The correction application is allowed.

In the second line of paragraph no.10 of the order dated 12.11.2014 the date "09.02.2013" be read as "05.02.2013".

This order shall be treated as part of the order dated 12.11.2014. A certified copy of this order shall be issued alongwith copy of order dated 12.11.2014.

Order Date :- 1.12.2014

VKG

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