Baby Neelam & Another vs State Of U.P. & 6 Others
2014 Latest Caselaw 9369 ALL

Citation : 2014 Latest Caselaw 9369 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Baby Neelam & Another vs State Of U.P. & 6 Others on 1 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 54822 of 2013
 

 
Petitioner :- Baby Neelam & Another
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Amit Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,P.K. Dubey,Siddharth Niranjan
 

 
Hon'ble Akhtar Husain Khan,J.

The cases of Shri Amit Kumar Singh are reported to be adjourned till 8.12.2014.

List on 9.1.2015 for hearing.

Order Date :- 1.12.2014

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