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Antar Rashtriya Dalit Avam ... vs State Of U.P. & 2 Others
2014 Latest Caselaw 9368 ALL

Citation : 2014 Latest Caselaw 9368 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Antar Rashtriya Dalit Avam ... vs State Of U.P. & 2 Others on 1 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57771 of 2014
 
Petitioner :- Antar Rashtriya Dalit Avam Pichhada Mahila Sansthan & Anr.
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Onkar Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 393197 of 2014)

The correction application is allowed.

In the third line of third paragraph of the order dated 31.10.2014 the date words "Rashtriya" be read as "Antar Rashtriya".

This order shall be treated as part of the order dated 31.10.2014. A certified copy of this order shall be issued alongwith copy of order dated 31.10.2014.

Order Date :- 1.12.2014

VKG

 

 

 
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