Manoj Kumar vs The Dy. Commissioner Food ...
2014 Latest Caselaw 9367 ALL

Citation : 2014 Latest Caselaw 9367 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Manoj Kumar vs The Dy. Commissioner Food ... on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 54100 of 2014
 
Petitioner :- Manoj Kumar
 
Respondent :- The Dy. Commissioner Food (Upayukta Khadya) & 2 Others
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 1.12.2014

VKG

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