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Smt. Priyanka Awasthi And Another vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 9365 ALL

Citation : 2014 Latest Caselaw 9365 ALL
Judgement Date : 1 December, 2014

Allahabad High Court
Smt. Priyanka Awasthi And Another vs State Of U.P. Thru Secy. And 4 ... on 1 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 
Civil Misc. Time Extension Application No.392689 of 2014
 
                  In 
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 61467 of 2014
 

 
Petitioner :- Smt. Priyanka Awasthi And Another
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Shamimul Hasnain,Anil Kumar Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J. 

By filing this application petitioners have prayed to extend time to deposit security money in pursuance of order dated 19.11.2014.

Sufficient cause has been shown for delay.

Time extension application is allowed.

Time is extended  till 15.12.2014.

Order Date :- 1.12.2014

RU

 

 

 
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