Shiv Prasad vs State Of U.P. & 5 Others
2014 Latest Caselaw 9362 ALL

Citation : 2014 Latest Caselaw 9362 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

Shiv Prasad vs State Of U.P. & 5 Others on 1 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 39070 of 2014
 

 
Petitioner :- Shiv Prasad
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- Govt. Advocate,Rakesh Kumar Pandey
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 and 2. Learned counsel Shri Rakesh Kumar Pandey appeared for respondent nos. 3 to 6.

Learned counsel for petitioner submitted that he wants to withdraw this writ petition.

In view of above statement of learned counsel for petitioner, present writ petition is dismissed as withdrawn.

Order Date :- 1.12.2014

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