Citation : 2014 Latest Caselaw 10141 ALL
Judgement Date : 12 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 45210 of 2014 Petitioner :- Constable 340 Cp Dinesh Kumar And 128 Ors Respondent :- The Secretary Home U.P. Shashan Secretariat And 8 Ors Counsel for Petitioner :- Mohd. Umar Khan Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 12.12.2014
AM/-
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