Citation : 2014 Latest Caselaw 10136 ALL
Judgement Date : 12 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 44950 of 2014 Petitioner :- Head Constable 90 Cp Pno No. 762290855 Vijay Pal & 83 Others Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Dilip Kumar Goswami Counsel for Respondent :- C. S. C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 12.12.2014
AM/-
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