Surendra Kumar Constable Driver vs The State Of U.P. And 2 Others
2014 Latest Caselaw 10133 ALL

Citation : 2014 Latest Caselaw 10133 ALL
Judgement Date : 12 December, 2014

Allahabad High Court

Surendra Kumar Constable Driver vs The State Of U.P. And 2 Others on 12 December, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 43689 of 2014
 

 
Petitioner :- Surendra Kumar Constable Driver
 
Respondent :- The State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kailash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.

A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 12.12.2014

AM/-

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