Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Lal Yadav And 42 Ors vs State Of U.P. And 7 Ors
2014 Latest Caselaw 10130 ALL

Citation : 2014 Latest Caselaw 10130 ALL
Judgement Date : 12 December, 2014

Allahabad High Court
Shiv Lal Yadav And 42 Ors vs State Of U.P. And 7 Ors on 12 December, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 50049 of 2014
 

 
Petitioner :- Shiv Lal Yadav And 42 Ors
 
Respondent :- State Of U.P. And 7 Ors
 
Counsel for Petitioner :- Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ-A No.34228 of 2014 Manish Kumar Dixit and others Vs. State of U.P. and others.

A certified copy of the order dated 12.12.2014, passed in leading Writ Petition No.34228 of 2014 shall accompany the certified copy of this order.

          (Manoj Kumar Gupta, J.)              

Order Date :- 12.12.2014

SL

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter