C.P. 592 Harpal Singh And 29 Ors vs State Of U.P. And 2 Ors
2014 Latest Caselaw 10014 ALL

Citation : 2014 Latest Caselaw 10014 ALL
Judgement Date : 12 December, 2014

Allahabad High Court

C.P. 592 Harpal Singh And 29 Ors vs State Of U.P. And 2 Ors on 12 December, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 45240 of 2014
 

 
Petitioner :- C.P. 592 Harpal Singh And 29 Ors
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Mukesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.

A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 12.12.2014

AM/-

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