Citation : 2014 Latest Caselaw 5412 ALL
Judgement Date : 29 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14551 of 2014 Applicant :- Jahid And 2 Others Opposite Party :- State Of U.P. Counsel for Applicant :- Shyam Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Sri Shyam Singh, learned counsel for the applicants prays for and is granted four weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 29.8.2014
Ajay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!